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Union of India - Section

Section 22 in Life Insurance Corporation of India (Staff) Regulations, 1960

22. Obligation to maintain Secrecy.

- No employee shall, while in service or after his retirement, resignation or discharge, except in accordance with any general or special order of his superior officers or Corporation or in performance, in good faith, of the duties assigned to him, communicate directly or indirectly any official documents or information to any employee or any other persons to whom he is not authorised to communicate such document or information.