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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)any person whose name is not included in the electoral roll of an electoral college, may apply to the Electoral Registration Officer for the inclusion of his name in that roll.