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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(3)Every registered Habitual Offender shall present and produce his 'Identification Roll' for examination/ inspection when required by any Police Officer or Magistrate or any other person authorised in this behalf.