Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Mines Rescue Rules, 1985 (c)"Board of Mining Examination" means the Board of Mining Examinations constituted under the Coal Mines Regulations, 1957 or the Metalliferous Mines Regulation, 1961, as the case may be;
