Allahabad High Court
Sahara India Commercial Corporation ... vs State Of U.P. And Others on 23 July, 2010
Bench: Sunil Ambwani, Virendra Singh
Court No. - 29 Case :- WRIT - C No. - 33188 of 2009 Petitioner :- Sahara India Commercial Corporation Ltd. Respondent :- State Of U.P. And Others Petitioner Counsel :- Shakti Swarup Nigam,Navin Sinha,Ravindra Singh Respondent Counsel :- C.S.C.,I.P. Srivastava,K.R. Singh,M.C. Chaturvedi,Satish Chaturvedi Hon'ble Sunil Ambwani,J.
Hon'ble Virendra Singh,J.
Learned Standing Counsel states that he has not received the file from his office.
Learned counsel for the parties remind us that the District Administration has carried out measurements of the land purchased by Sahara India Commercial Corporation Ltd. on the sale deeds to be provided by them. Learned Standing Counsel will file affidavit of compliance with the report of measurement.
List on 17.09.2010.
Interim order is extended till 17.09.2010. Order Date :- 23.7.2010 Jaideep/-