Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Haryana - Subsection Section 23(1)(b) in The Punjab Slum Areas (Improvement and Clearance) Act, 1961 (b)to examine works under construction in slum area, to take levels or to remove, test, examine, replace or read any meter.