Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act] State of Punjab - Subsection Section 27(3)(xi) in C.T. University Act, 2016 (xi)any other matter which by this Act or the statutes made thereunder are required to be provided by the ordinances.