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[Cites 0, Cited by 0] [Section 2DA(7)] [Section 2DA] [Entire Act]

Union of India - Subsection

Section 2DA(7)(b) in Income Tax Rules, 1962

(b)if the certificate of registration granted under section 12 of the Securities and Exchange Board of India Act, 1992 (15 of 1992), to a venture capital fund or a venture capital company is suspended or cancelled by the Securities and Exchange Board of India.