Bombay High Court
Shri. Ganeshan Kuppuswamy vs The State Of Maharashtra, Thr. ... on 15 July, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1 WP3758-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO. 3758/2022
(GANESHAN KUPPUSWAMY & OTHERS VERSUS STATE OF MAHARASHTRA & OTHERS)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's order
and Registrar's orders.
Shri A.N. Ansari, counsel for the petitioners.
CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.
DATE : JULY 15, 2022.
Issue notice to the respondents returnable in four weeks. Learned Additional Government Pleader Shri D.P. Thakare waives service of notice for the respondent nos.1 and 2.
(URMILA JOSHI-PHALKE, J.) (A. S. CHANDURKAR, J.) APTE Signed By: Digitally signed byROHIT DATTATRAYA APTE Signing Date:16.07.2022 10:55