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Bombay High Court

Shri. Ganeshan Kuppuswamy vs The State Of Maharashtra, Thr. ... on 15 July, 2022

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                1                             WP3758-22.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH, NAGPUR
                            WRIT PETITION NO. 3758/2022
  (GANESHAN KUPPUSWAMY & OTHERS VERSUS STATE OF MAHARASHTRA & OTHERS)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                  Court's or Judge's order
and Registrar's orders.
        Shri A.N. Ansari, counsel for the petitioners.

        CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.

DATE : JULY 15, 2022.

Issue notice to the respondents returnable in four weeks. Learned Additional Government Pleader Shri D.P. Thakare waives service of notice for the respondent nos.1 and 2.

(URMILA JOSHI-PHALKE, J.) (A. S. CHANDURKAR, J.) APTE Signed By: Digitally signed byROHIT DATTATRAYA APTE Signing Date:16.07.2022 10:55