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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4)(iii) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(iii)such other information or in-formations as the Government may from time to time in the rules prescribed for grant of lands to which this act has been applied require to be disclosed.