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State of Telangana - Section

Section 84 in Telangana Panchayat Raj Act, 2018

84. Notices to be given to Gram Panchayat of burials.

- The person having control of a place for disposing of the dead shall give information of every burial, burning or other disposal, of a corpse at such place as recorded in the prescribed register to any person appointed by the Gram Panchayat.