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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(4) in Gujarat Organic Agricultural University Act, 2017

(4)The Board may call upon any centre or college or institution so inspected to take, within a specified period, such action as may appear to it to be necessary' in respect of any of the matters referred to in subsection (2) of section 45 or, as the case may be. sub-section (2) of section 47.