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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(j) in The Rajasthan Legal Aid Rules, 1984

(j)[ One representative from the Jodhpur University, Jodhpur, as nominated by its Vice-Chancellor.] [Inserted by Dated 21.6.1986, Published in Rajpatra part IV(ga)(Extraordinary), date 23.6.1986, page 83]