Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 118] [Entire Act] State of Kerala - Subsection Section 118(c) in Kerala Police Act, 2011 (c)knowingly and willfully causes damage to an essential service, in order to create general panic among the public; or
