Section 2(D) in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007
(D)"Dealer" means:- A person engaged in the business of purchase, sale and storage for sale of any pulses exceeding ten quintals of all pulses taken together at any one time, namely:-(i)"Wholesaler" means a person who sells pulses (whole or split) to a retailer and consumes including bulk consumers directly;(ii)"Retailer" means a person who sells pulses (whole or split) to consumers directly;(iii)"Producer" means a person carrying on the business of milling of any of the pulses;
