Madhya Pradesh High Court
Chanchal Singh Mahar vs The State Of Madhya Pradesh on 7 July, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13813 of 2023 (CHANCHAL SINGH MAHAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-07-2023 As prayed by Shri Arunoday Singh, learned counsel for the petitioner, list this matter after two weeks.
(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 7/7/2023 4:58:15 PM