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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019

(2)The standards for capacity up-to 100 MT and maximum bottling of 20 MT per day on design, layout, storage, loading or unloading, operation LPG storage, handling and bottling are specified in Schedule - 2 and, Schedule - 2 also specifies the additional minimum safety requirements on design, layout, storage, loading or unloading, operation at LPG orinstallations having Bulk Storage, exceeding 100 MT but limited to 300 MT for aboveground storage and, also for 450 MT in mounded or in combination of aboveground and mounded storage of LPG with total bottling quantity not exceeding 50 MT per shift of 8 hours and for LPG Storage, Handling and Bottling Facilities exceeding either of the above limits, Schedule - 1 shall be applicable.