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[Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act]

State of Punjab - Subsection

Section 306(1)(a) in The Punjab Municipal Act, 1999

(a)To discharge directly or indirectly into any municipal drain any trade effluent from any trade premises except in accordance with the provision of this Act or any liquid or other matter, the discharge of which into municipal drains, is prohibited by or under this Act or any other law for the time being in force; or