Kerala High Court
The Honourable Mrs. Justice Anu ... vs Dr. K.S. Radhakrishnan on 30 March, 2021
Author: Anu Sivaraman
Bench: Anu Sivaraman
WP(C) 6525/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Tuesday,the 30th day of March 2021/9th Chaithra, 1943
WP(C) No.6525/2021(M)
PETITIONER For information purpose only
DR. K.S. RADHAKRISHNAN, AGED 65 YEARS,
S/O. LATE K.A. SUKUMARAN, RESIDING AT KALLUMADATHIL HOUSE,
SOUTH CHITTOOR P.O., ERNAKULAM, PIN-682 027.
RESPONDENTS
1. STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2. THE DIRECTOR OF COLLEGIATE EDUCATION,
DEPARTMENT OF HIGHER EDUCATION, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695 003.
Writ Petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation of Exhibit P7 and further proceedings
thereto, till the disposal of this writ petition.
This petition again coming on for admission upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
15.03.2021 and upon hearing the arguments of M/S LATHA ANAND, GAUTHAM DEV
C.P., RISHI VARMA T.R., SIDHARTH P.S., K.R.PRAMOTH KUMAR, M.N.RADHAKRISHNA
MENON, RADHAKRISHNA PILLAI B, ROHITH MOHAN and VISHNU S. ARIKKATTIL,
Advocates for the petitioner, the court passed the following.
O R D E R
Admit.
Service complete. Learned Government Pleader seeks time to place a counter affidavit on record. Interim order is extended by three months. Post after holidays. 30-03-2021 Sd/-
ANU SIVARAMAN,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR