Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 24 in The Manual of Departmental Orders

24.

When forwarding an application for leave to the Accountant General or verification and submission to Government the submitting officer should at the same time intimate the fact to Government, stating the date from which the officer requires the leave, and the nature and period of leave applied for.Casual Leave Rules