Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 187(5)] [Section 187] [Entire Act] Union of India - Subsection Section 187(5)(d) in The Dedicated Freight Corridor Railway General Rules, 2018 (d)if it is day and he has clear view of line ahead, proceed very cautiously at such speed as will enable him to stop short of any obstruction;