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Delhi High Court - Orders

Delhi Jal Board vs Wpil Ltd. Consortium on 5 April, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~9
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     O.M.P. (COMM) 236/2022 & I.As. 8462-8463/2022

                                DELHI JAL BOARD                                      ..... Petitioner
                                              Through:            Mr. Karunesh Tandon & Mr.
                                                                  Rahul Chauhan, Advocates.

                                                    versus

                                WPIL LTD. CONSORTIUM                               ..... Respondent
                                              Through:            Mr. Akshay Chandra, Advocate.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                    ORDER

% 05.04.2023 A written request for an adjournment has been circulated on behalf of the petitioner, to which there is no objection from the other side.

List on 10.07.2023.

PRATEEK JALAN, J APRIL 5, 2023 "pv"/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:06.04.2023 14:52:56