Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 5 April, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.As. 8462-8463/2022
DELHI JAL BOARD ..... Petitioner
Through: Mr. Karunesh Tandon & Mr.
Rahul Chauhan, Advocates.
versus
WPIL LTD. CONSORTIUM ..... Respondent
Through: Mr. Akshay Chandra, Advocate.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.04.2023 A written request for an adjournment has been circulated on behalf of the petitioner, to which there is no objection from the other side.
List on 10.07.2023.
PRATEEK JALAN, J APRIL 5, 2023 "pv"/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:06.04.2023 14:52:56