Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tripura - Subsection Section 20(1) in Tripura Professions, Trades, Callings and Employments Taxation Act, 1976 (1)Where any tax or other dues payable under this Act is not paid on or before the due date the person shall be deemed to be in default.
