Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(2) in Telangana Water, Land and Trees Act, 2002 (2)The Authority may issue directions to TSTRANSCO not to raise and collect electricity bills during stoppage of pumping of water in pursuance of order issued under subsection (1) thereof.
