Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Entire Act] NCT Delhi - Section Section 91 in Delhi Co-operative Societies Act, 1972 91. Companies Act not to apply. - The provisions of the Companies Act, 1956 (1 of 1956), shall not apply to co-operative societies.
