Supreme Court - Daily Orders
Orissa Lift Irrigation Corp.Ltd. vs Rabi Sankar Patro on 15 March, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
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ITEM NO.31-MM COURT NO.5 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
19807-19808/2012
(Arising out of impugned final judgment and order dated 26/02/2010
in WPC No. 3848/2010 15/03/2012 in RP No. 58/2012 passed by the
High Court Of Orissa At Cuttack)
ORISSA LIFT IRRIGATION CORP.LTD.& ORS. Petitioner(s)
VERSUS
RABI SANKAR PATRO AND ORS Respondent(s)
(with interim relief and office report)
(For Final Disposal)
WITH
SLP(C) No. 35793-35796/2012
(With appln.(s) for amendment of memo of parties and appln.(s) for
permission to file additional documents and appln.(s) for
application for permission to file contempt petition and interim
relief and office report)
SLP(C) No. 37028/2012
(With Interim Relief and Office Report)
SLP(C) No. 37957/2012
(With Interim Relief and Office Report)
SLP(C) No. 38211/2012
(With Interim Relief and Office Report)
SLP(C) No. 38220/2012
(With Interim Relief and Office Report)
SLP(C) No. 38230/2012
(With Interim Relief and Office Report)
SLP(C) No. 38458/2012
(With Interim Relief and Office Report)
SLP(C) No. 38846/2012
Signature Not Verified
(With Interim Relief and Office Report)
Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.03.15
16:44:34 IST
Reason:
SLP(C) No. 4108/2013
(With Interim Relief and Office Report)
2
SLP(C) No. 9495/2013
(With Interim Relief and Office Report)
SLP(C) No. 11799/2013
(With appln.(s) for c/delay in filing SLP and appln.(s) for stay
and Interim Relief and Office Report)
SLP(C) No. 12244/2013
(With Interim Relief and Office Report)
IA Nos. 2 & 3(Appln(s) for seeking ex-parte interim direction and
application for placing facts & taking on record the documents)
SLP(C) No. 14933/2013
(With Interim Relief and Office Report)
SLP(C) No. 15283/2013
(With Interim Relief and Office Report)
SLP(C) No. 15329/2013
(With Interim Relief and Office Report)
SLP(C) No. 17003/2013
(With appln.(s) for impleadment and Interim Relief)
SLP(C) No. 17004/2013
(With Interim Relief)
SLP(C) No. 17005/2013
(With Interim Relief)
SLP(C) No. 17006/2013
(With Interim Relief)
SLP(C) No. 17416/2013
(With Interim Relief and Office Report)
SLP(C) No. 20658-20682/2013
(With Interim Relief and Office Report)
SLP(C) No. 36487/2013
(With Office Report)
SLP(C) No. 14686/2014
(With Interim Relief and Office Report)
SLP(C) No. 19834-19835/2012
(With Office Report)
SLP(C) No. 19820-19821/2012
(With Office Report)
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SLP(C) No. 19812-19813/2012
(With Office Report)
SLP(C) No. 19838-19839/2012
(With Office Report)
SLP(C) No. 19836-19837/2012
(With Office Report)
SLP(C) No. 19840-19841/2012
(With Office Report)
SLP(C) No. 19830-19831/2012
(With Office Report)
SLP(C) No. 19842-19843/2012
(With Office Report)
SLP(C) No. 19851-19852/2012
(With Office Report)
SLP(C) No. 19848-19849/2012
(With Office Report)
SLP(C) No. 19824-19825/2012
(With Office Report)
SLP(C) No. 19844-19845/2012
(With Office Report)
SLP(C) No. 19826-19827/2012
(With Office Report)
SLP(C) No. 19814-19815/2012
(With Office Report)
SLP(C) No. 19828-19829/2012
(With Office Report)
SLP(C) No. 31487-31494/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief and
Office Report)
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SLP(C) No. 11793-11794/2013
(With appln.(s) for stay and appln.(s) for c/delay in filing SLP
and Interim Relief and Office Report)
Date : 15/03/2016 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Ms. C. K. Sucharita,Adv.
Mr. Ashok K. Mahajan,Adv.
Mr. R. C. Kaushik,Adv.
Mr. Ranjan Kumar Pandey,Adv.
Ms. Jyoti Mendiratta,Adv.
Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini. V,Adv.
Mr. Abhimanyu, Adv.
Ms. Eliza Bas, Adv.
Mr. Shree Pal Singh,Adv.
Mrs. Kamaldeep Gulati,Adv.
Mr. Venkateswara Rao Anumolu,Adv.
Mr. Anil Kumar Tandale,Adv.
Mr. Brijender Chahar, Sr. Adv.
Mr. Shashi Bhushan, Adv.
Ms. Jyoti Chahar, Adv.
Mr. Vinay Garg,Adv.
For Respondent(s) Mr. Nidhesh Gupta, Sr. Adv.
Mr. Umesh Chandra Mohanty, Adv.
Mr. Pratap Kr. Pattanaik, Adv.
Mr. Kumar gaurav, Adv.
Mr. Anil Kumar Tandale,Adv.
Mr. Gaurav Sharma,Adv.
Mr. Sudarshan Singh Rawat,Adv.
Mr. Vikas Singh Jangra,Adv.
Mr. A.V. Rangam, Adv.
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Mr. Balaji Srinivasan, Adv.
Mr. Chandra Prakash, Adv.
Mr. C.S.N. Mohan Rao, Adv.
Mr. Gagan Gupta, Adv.
Mr. Ranjan Kumar Pandey, Adv.
Ms. B. Sunita Rao, Ad.
Ms. D. Bharathi Reddy, Adv.
Mr. S.L. Aneja, Adv.
Mr. Rajat Sharma, Adv.
Mr. Dinesh Verma, Adv.
Mr. Subhasish Bhowmick, Adv.
Mr. Tarun Gupta, Adv.
Ms. Madhusmita Bora,Adv.
Mr. Santosh Kumar, Adv.
Mr. Arvind Minocha, Adv.
Mr. Kamal Mohan Gupta, Adv.
Mr. Rakesh K. Sharma, Adv.
Ms. B. Sunita Rao, Adv.
Respondent-in-person
Ms. Kamini Jaiswal, Adv.
Mr. P.N. Puri, Adv.
Ms. Anubha Agrawal, Adv.
Dr. Monika Gusain, Adv.
Mr. Vishwa Pal Singh, Adv.
Mr. Jagjit Singh Chhabra, Adv.
Mr. Gopal Singh, Adv.
Mr. Kuldip Singh, Adv.
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Mr. G.N. Reddy, Adv.
Mr. Guntur Prabhakar, Adv.
Ms. Anjani Aiyagari, Adv.
Mr. Satyendra Kumar, Adv.
Mr. Arjun Harkauli, Adv.
Mr. Raj Kumar Mehta, Adv.
Ms. Himanshi A., Adv.
Mr. Kedar Nath Tripathy, Adv.
Mr. Awanish Sinha, Adv.
Mr. Vinay Garg, Adv.
Mr. Sanjay Kumar Visen, Adv.
Mr. Rauf Rahim, Adv.
Mr. T. Mahipal, Adv.
UPON being mentioned the Court made the following
O R D E R
The matters to retain its position.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) COURT MASTER COURT MASTER