Bombay High Court
Skf India Limited (Skf) vs M/S. Bearings And Bearings on 4 February, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
ARBITRATION PETITION (ST) NO.4286 OF 2020
SKF India Limited .. Petitioner
v/s.
M/s. Bearings & Bearings .. Respondent
Ms. Pallavi N. Dabholkar for the petitioner.
None for the respondent.
CORAM : A. K. MENON, J.
DATED : 4TH FEBRUARY, 2021. P.C. :
1. Issue notice to respondents, returnable on 8th March, 2021.
2. Leave is granted to serve private notice as well along with copy of this order.
3. In the meantime, Advocate for the petitioner shall comply with all office objections.
(A. K. MENON, J.) Sandhya Wadhwa Digitally signed by 1/1 Sandhya Wadhwa Date: 2021.02.05 13:37:03 +0530
19. arp(st)-4286-20(AS).doc wadhwa