Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Skf India Limited (Skf) vs M/S. Bearings And Bearings on 4 February, 2021

Author: A. K. Menon

Bench: A. K. Menon

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    CIVIL APPELLATE JURISDICTION


                                         ARBITRATION PETITION (ST) NO.4286 OF 2020


                      SKF India Limited                                .. Petitioner
                               v/s.
                      M/s. Bearings & Bearings                         .. Respondent



                      Ms. Pallavi N. Dabholkar for the petitioner.

                      None for the respondent.


                                                                  CORAM : A. K. MENON, J.

DATED : 4TH FEBRUARY, 2021. P.C. :

1. Issue notice to respondents, returnable on 8th March, 2021.
2. Leave is granted to serve private notice as well along with copy of this order.
3. In the meantime, Advocate for the petitioner shall comply with all office objections.

(A. K. MENON, J.) Sandhya Wadhwa Digitally signed by 1/1 Sandhya Wadhwa Date: 2021.02.05 13:37:03 +0530

19. arp(st)-4286-20(AS).doc wadhwa