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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(c) in Standing Committees of The District Panchayat (Election of Members) Rules, 1998

(c)publish on the notice board of the office of the District Panchayat, a notification signed by him stating the names of the persons elected as members to the Committee; and