Patna High Court - Orders
M/S S. K. Nasiruddin Biri Merchants Pvt. ... vs Assistant Provident Fund Commissioner ... on 25 July, 2016
Author: Hemant Gupta
Bench: Hemant Gupta, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No. 543 of 2015
Arising out of
Civil Writ Jurisdiction Case No. 11001 of 2010
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M/s S. K. Nasiruddin Biri Merchants Pvt. Ltd.
.... .... Appellant/s
Versus
Assistant Provident Fund Commissioner & Anr.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. M. P. Srivastava, Advocate
For the Respondent/s : Mr. A. N. Rai, Advocate
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CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
and
HONOURABLE MR. JUSTICE AHSANUDDIN
AMANULLAH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)
4 25-07-2016As prayed for by learned counsel for the appellant with consent of learned counsel for the respondents, list on 08th August, 2016 under the same heading.
(Hemant Gupta, J.) (Ahsanuddin Amanullah, J.) Anand Kr.
U