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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Odisha - Subsection

Section 227(1)(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)the premises of the special medical service referred to in clause (a) are conveniently accessible comprise at least a waiting room, a consulting room, a treatment room, a laboratory and suitable accommodation for nurses and other staff of such service.