Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Telangana - Subsection Section 29(1)(g) in Hyderabad Metropolitan Development Authority Act, 2008 (g)preservation and protection of heritage sites and buildings, objects of historical importance or outstanding natural beauty, etc.;