Kerala High Court
Kalyani Amma vs Mr.Gopalakrishna Pillai on 4 November, 2009
Author: A.K. Basheer
Bench: S.R.Bannurmath, A.K.Basheer
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con.Case(C).No. 523 of 2009(S)
1. KALYANI AMMA,
... Petitioner
Vs
1. MR.GOPALAKRISHNA PILLAI, IAS,
... Respondent
For Petitioner :SRI.O.D.SIVADAS
For Respondent :RRI.P.PARAMESWARAN NAIR,ASST.SOLICITOR
The Hon'ble the Chief Justice MR.S.R.BANNURMATH
The Hon'ble MR. Justice A.K.BASHEER
Dated :04/11/2009
O R D E R
S.R.Bannurmath, C.J. & A.K. Basheer, J.
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Cont. Case (C) No.523 of 2009
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Dated this the 4th day of November, 2009
JUDGMENT
A.K. Basheer, J.
In view of the pendency of W.A.No.1247 of 2009 this contempt case cannot be entertained. Therefore, the contempt case is closed.
S.R.Bannurmath, Chief Justice A.K. Basheer, Judge vns