Bombay High Court
Bombay Intelligence Security (India) ... vs Addl. Director General/ Dy. Commandant ... on 26 November, 2018
Author: Sandeep K. Shinde
Bench: A.S. Oka, Sandeep K. Shinde
Rane 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 1222 OF 2017
IN
WRIT PETITION NO. 5016 OF 2017
Bombay Intelligence Security
(India) Ltd. And anr. ..Applicants
(Orig. Petitioners)
IN THE MATTER BETWEEN :
Bombay Intelligence Security
(India) Ltd. And anr. ...Petitioners
V/s.
Addl. Director General/Dy.
Commandant General and anr. ....Respondents
*****
Mr. S.C. Naidy a/w. Mr. Aniketh Poojari and Mr. Manoj Gujar
I/by. C.R. Naidu & Co., Advocate for the applicants.
Mr. P.P. More, AGP for respondents no.1 and 2.
Coram : A.S. Oka, &
Sandeep K. Shinde, JJ.
Monday, 26 November, 2018. P.C. :
1. As in the main Writ Petition, challenge is to a statutory Rule, place the Civil Application and Writ Petition before the appropriate Bench.
(SANDEEP K. SHINDE, J) (A.S. OKA, J) ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 08:32:20 :::