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Bombay High Court

Bombay Intelligence Security (India) ... vs Addl. Director General/ Dy. Commandant ... on 26 November, 2018

Author: Sandeep K. Shinde

Bench: A.S. Oka, Sandeep K. Shinde

Rane                                            1/1

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                 CIVIL APPLICATION NO. 1222 OF 2017
                                IN
                   WRIT PETITION NO. 5016 OF 2017

Bombay Intelligence Security
(India) Ltd. And anr.                                  ..Applicants
                                                  (Orig. Petitioners)

IN THE MATTER BETWEEN :

Bombay Intelligence Security
(India) Ltd. And anr.                                   ...Petitioners
     V/s.
Addl. Director General/Dy.
Commandant General and anr.                             ....Respondents

                                        *****

Mr. S.C. Naidy a/w. Mr. Aniketh Poojari and Mr. Manoj Gujar
I/by. C.R. Naidu & Co., Advocate for the applicants.

Mr. P.P. More, AGP for respondents no.1 and 2.

                                  Coram : A.S. Oka, &

                                          Sandeep K. Shinde, JJ.

Monday, 26 November, 2018. P.C. :

1. As in the main Writ Petition, challenge is to a statutory Rule, place the Civil Application and Writ Petition before the appropriate Bench.

(SANDEEP K. SHINDE, J) (A.S. OKA, J) ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 08:32:20 :::