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Calcutta High Court

Bengal Bonded Warehouse Limited vs Paschim Banga Krishi Upakaran ... on 20 November, 2017

Author: Aniruddha Bose

Bench: Aniruddha Bose

ORDER SHEET



              IN THE HIGH COURT AT CALCUTTA

                 Civil Appellate Jurisdiction

                      ORIGINAL SIDE



                                        APOT NO.203 OF 2017
                                                      WITH
                                          WP NO.432 OF 2017
                        BENGAL BONDED WAREHOUSE LIMITED
                                                     Versus
                  PASCHIM BANGA KRISHI UPAKARAN BYABSAYIK
                                      KALYAN SAMITY & ORS.

                                     APOT NO.204 OF 2017
                                                   WITH
                                       WP NO.410 OF 2017
                 BENGAL BONDED WAREHOUSE LIMITED & ANR.
                                                  Versus
THE BENGAL BONDED WAREHOUSE TENANTS'WELFARE ASSO. & ORS

                                        APOT NO.205 OF 2017
                                                        WITH
                                          WP NO.380 OF 2017
                         BENGAL BONDED WAREHOUSE LIMITED
                                                       Versus
                              ICA EDU SKILLS PVT. LTD. & ORS.

                                        APOT NO.206 OF 2017
                                                      WITH
                                          WP NO.411 OF 2017
                         BENGAL BONDED WAREHOUSE LIMITED
                                                     Versus
                            MR.SWAPAN KUMAR BHADRA & ORS.



                                                APOT NO.207 OF 2017
     2


                            WITH
                WP NO.399 OF 2017
BENGAL BONDED WAREHOUSE LIMITED
                           Versus
           FRIEND'S STORES & ORS.

                APOT NO.208 OF 2017
                              WITH
                  WP NO.382 OF 2017
 BENGAL BONDED WAREHOUSE LIMITED
                             Versus
TANTIA CONSTRUCTIONS LIMITED & ORS.

                APOT NO.209 OF 2017
                              WITH
                  WP NO.437 OF 2017
BENGAL BONDED WAREHOUSE LIMITED
                             Versus
        M/S.BAIJNATH & SONS & ORS.

                APOT NO.210 OF 2017
                              WITH
                 GA NO.2182 OF 2017
                  WP NO.453 OF 2016
                              WITH
                   MAT 1755 OF 2017
                   CAN 9918 OF 2017
                  MAT 1757 OF 2017
                  MAT 1758 OF 2017
                   MAT 1759 OF 2017
                  MAT 1760 OF 2017
                  MAT 1761 OF 2017
                  MAT 1762 OF 2017
                   MAT 1763 OF 2017
                   MAT 1764 OF 2017
                   MAT1765 OF 2017
                   MAT 1766 OF 2017
                   MAT 1767 OF 2017
                   MAT 1768 OF 2017
                   MAT 1769 OF 2017
                      (A.S.MATTERS)
                                                 3




                                                    KAILASH CHANDRA JOSHI & ANR.
                                                                          Versus
                                                      NARESH CHANDRA DAS & ORS.




  BEFORE:

  The Hon'ble JUSTICE ANIRUDDHA BOSE

  The Hon'ble JUSTICE ARINDAM SINHA

  Date : 20th November, 2017.



            MR.ABHRAJIT MITRA,SR.ADVOCATE, MR.ARINDAM BANERJEE, MS.PRITHA BASU, MS.A.CHATTERJEE,
                                                                         ADVOCATES FOR APPELLANTS
                              MR.NIRMALYA DASGUPTA, MS.PRIYANKA DHAR, ADVOCATES FOR NIPHA SALES.
                       MR.MAINAK BOSE, MS.PIYALI SENGUPTA, MR.S.K.BAID, ADVOCATES FOR RESPONDENT

MR.RUPAK GHOSH, MR.AYAN BARAL, ADVOCATES FOR MORRIS BALFORE MR.K.K.MAITRA,SR.ADVOCATE, MR.D.S.BANERJEE, MR.APU BISWAS, ADVOCATES FOR RESPONDENT NOS.1 TO 39 MR.SANKAR HALDER, ADVOCATE FOR RESPONDENT NOS.1 AND 2(G.A.NO.2181 OF 2016 WP NO.432 OF 2017) MR.ASHOK KR.BANERJEE,SR.ADVOCATE, MR.ALAK KR.GHOSH, MR.SWAPAN KR.DEBNATH, MR.D.MANDAL, ADVOCATES FOR KMC MR.MAHENDRA PRASAD GUPTA, MR.ANIMESH PAL, ADVOCATES FOR RESPONDENT MR.JAYANTA SENGUPTA, MS.RATUL DAS, MR.SAGNIK BASU, MR.N.BAHAL, ADVOCATES FOR RESPONDENT(APOT NO.205 OF 2007 WP NO.380 OF 2017) MR.KRISHNA DAS PODDER, ADVOCATE FOR RESPONDENT The Court : Let these matters be listed on 24th November, 2017 along with connected Appellate Side matters as "For Orders".

(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) sb.