Calcutta High Court
Bengal Bonded Warehouse Limited vs Paschim Banga Krishi Upakaran ... on 20 November, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT NO.203 OF 2017
WITH
WP NO.432 OF 2017
BENGAL BONDED WAREHOUSE LIMITED
Versus
PASCHIM BANGA KRISHI UPAKARAN BYABSAYIK
KALYAN SAMITY & ORS.
APOT NO.204 OF 2017
WITH
WP NO.410 OF 2017
BENGAL BONDED WAREHOUSE LIMITED & ANR.
Versus
THE BENGAL BONDED WAREHOUSE TENANTS'WELFARE ASSO. & ORS
APOT NO.205 OF 2017
WITH
WP NO.380 OF 2017
BENGAL BONDED WAREHOUSE LIMITED
Versus
ICA EDU SKILLS PVT. LTD. & ORS.
APOT NO.206 OF 2017
WITH
WP NO.411 OF 2017
BENGAL BONDED WAREHOUSE LIMITED
Versus
MR.SWAPAN KUMAR BHADRA & ORS.
APOT NO.207 OF 2017
2
WITH
WP NO.399 OF 2017
BENGAL BONDED WAREHOUSE LIMITED
Versus
FRIEND'S STORES & ORS.
APOT NO.208 OF 2017
WITH
WP NO.382 OF 2017
BENGAL BONDED WAREHOUSE LIMITED
Versus
TANTIA CONSTRUCTIONS LIMITED & ORS.
APOT NO.209 OF 2017
WITH
WP NO.437 OF 2017
BENGAL BONDED WAREHOUSE LIMITED
Versus
M/S.BAIJNATH & SONS & ORS.
APOT NO.210 OF 2017
WITH
GA NO.2182 OF 2017
WP NO.453 OF 2016
WITH
MAT 1755 OF 2017
CAN 9918 OF 2017
MAT 1757 OF 2017
MAT 1758 OF 2017
MAT 1759 OF 2017
MAT 1760 OF 2017
MAT 1761 OF 2017
MAT 1762 OF 2017
MAT 1763 OF 2017
MAT 1764 OF 2017
MAT1765 OF 2017
MAT 1766 OF 2017
MAT 1767 OF 2017
MAT 1768 OF 2017
MAT 1769 OF 2017
(A.S.MATTERS)
3
KAILASH CHANDRA JOSHI & ANR.
Versus
NARESH CHANDRA DAS & ORS.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE ARINDAM SINHA
Date : 20th November, 2017.
MR.ABHRAJIT MITRA,SR.ADVOCATE, MR.ARINDAM BANERJEE, MS.PRITHA BASU, MS.A.CHATTERJEE,
ADVOCATES FOR APPELLANTS
MR.NIRMALYA DASGUPTA, MS.PRIYANKA DHAR, ADVOCATES FOR NIPHA SALES.
MR.MAINAK BOSE, MS.PIYALI SENGUPTA, MR.S.K.BAID, ADVOCATES FOR RESPONDENT
MR.RUPAK GHOSH, MR.AYAN BARAL, ADVOCATES FOR MORRIS BALFORE MR.K.K.MAITRA,SR.ADVOCATE, MR.D.S.BANERJEE, MR.APU BISWAS, ADVOCATES FOR RESPONDENT NOS.1 TO 39 MR.SANKAR HALDER, ADVOCATE FOR RESPONDENT NOS.1 AND 2(G.A.NO.2181 OF 2016 WP NO.432 OF 2017) MR.ASHOK KR.BANERJEE,SR.ADVOCATE, MR.ALAK KR.GHOSH, MR.SWAPAN KR.DEBNATH, MR.D.MANDAL, ADVOCATES FOR KMC MR.MAHENDRA PRASAD GUPTA, MR.ANIMESH PAL, ADVOCATES FOR RESPONDENT MR.JAYANTA SENGUPTA, MS.RATUL DAS, MR.SAGNIK BASU, MR.N.BAHAL, ADVOCATES FOR RESPONDENT(APOT NO.205 OF 2007 WP NO.380 OF 2017) MR.KRISHNA DAS PODDER, ADVOCATE FOR RESPONDENT The Court : Let these matters be listed on 24th November, 2017 along with connected Appellate Side matters as "For Orders".
(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) sb.