Section 127(2)(c) in The Delhi School Education Rules, 1973

[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

NCT Delhi - Subsection

Section 127(2)(c) in The Delhi School Education Rules, 1973

(c)in the case of recruitment of any other employee :-

(i)The Chairman of the managing committee or any member of the managing committee nominated by the Chairman;

(ii)the head of the school.