Supreme Court - Daily Orders
Goldrush Sales And Services Ltd vs The Managing Director U.P. State Road ... on 20 February, 2026
ITEM NO.47 COURT NO.16 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.29443/2019
[Arising out of impugned final judgment and order dated 13-09-2019
in ARBA No.29/2012 passed by the High Court of Judicature at
Allahabad, Lucknow Bench]
GOLDRUSH SALES AND SERVICES LTD. Petitioner(s)
VERSUS
THE MANAGING DIRECTOR U.P. STATE ROAD TRANSPORT CORPORATION
& ORS. Respondent(s)
Date : 20-02-2026 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.V. VISWANATHAN
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) :Mr. Ashish Mohan, Sr. Adv.
Mr. K. K. Mohan, AOR
Mr. Auritro Mukherjee, Adv.
For Respondent(s) :Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
Ms. Deepti Rathi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 09.03.2026.
(VIJAY KUMAR) (MANOJ KUMAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Deepak Guglani Date: 2026.02.21 14:26:14 IST Reason: