Gauhati High Court
Universal Pipes (Pvt.) Ltd vs Siddharth Singh And 3 Ors on 5 February, 2019
Page No.# 1/2
GAHC010261602018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C) 525/2018
1:UNIVERSAL PIPES (PVT.) LTD.
A PVT LIMITED COMPANY REGD UNDER THE COMPANIES ACT, HAVING
ITS REGD OFFICE AT SHED NO. 3, ASIDC INDUSTRIAL AREA,
BAMUNIMAIDAM, GUWAHATI- 21, DIST- KAMRUP, ASSAM
VERSUS
1:SIDDHARTH SINGH AND 3 ORS
THE SECRETARY TO THE GOVT OF ASSAM, PHED, DISPUR, GUWAHATI-
781003
2:BIREN BHATTACHARYA
THE SECRETARY TO THE GOVT OF ASSAM
PHED
DISPUR
GUWAHATI- 781003
3:SAUMYA KUMAR BARUA
THE CHIEF ENGINEER
PHED
GOVT OF ASSAM
HENGRABARI
GUWAHATI- 781003
4:TAPAN BORDOLOI
THE EXECUTIVE ENGINEER
PHE STORES AND WORKSHOP DIVISION
BETKUCHI
GUWAHATI- 78103
Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : MR. P N GOSWAMI (R2, R3)
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BEFORE
MR. DHRUPAD KASHYAP DAS, REGISTRAR (JUDICIAL)
ORDER
Date : 05-02-2019 Ld counsel Mr. D Khan has appeared on behalf of the petitioner.
Seen the office note dated 02-02-2019.
As per the office note as well as from the records of the case, it appears that Vakalatnama has been submitted on behalf of Respondent No's 2 and 3. The A/D card of Respondent No. 4 has also been returned after service. However, neither A/D card nor unserved notice has been returned for Respondent No. 1. The postal journal in respect of service of notice in respect of Respondent No. 1 is placed on record.
From the office note, it is seen that steps were taken on 10-12-2018 by registered post with A/D. Upon tracking of postal consignments from www.indiapost.gov.in, it is seen that the said item (notice) bearing Consignment No. RS499818448IN is shown to have been delivered on 14-12-2018.
The Consignment delivery report is attached herewith.
Therefore, service is complete for Respondent no. 1.
List the matter before the Hon'ble Court.
REGISTRAR (JUDICIAL) Comparing Assistant