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Gauhati High Court

Universal Pipes (Pvt.) Ltd vs Siddharth Singh And 3 Ors on 5 February, 2019

                                                                  Page No.# 1/2

GAHC010261602018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C) 525/2018

            1:UNIVERSAL PIPES (PVT.) LTD.
            A PVT LIMITED COMPANY REGD UNDER THE COMPANIES ACT, HAVING
            ITS REGD OFFICE AT SHED NO. 3, ASIDC INDUSTRIAL AREA,
            BAMUNIMAIDAM, GUWAHATI- 21, DIST- KAMRUP, ASSAM

            VERSUS

            1:SIDDHARTH SINGH AND 3 ORS
            THE SECRETARY TO THE GOVT OF ASSAM, PHED, DISPUR, GUWAHATI-
            781003

            2:BIREN BHATTACHARYA
            THE SECRETARY TO THE GOVT OF ASSAM
             PHED
             DISPUR
             GUWAHATI- 781003

            3:SAUMYA KUMAR BARUA
            THE CHIEF ENGINEER
             PHED
             GOVT OF ASSAM
             HENGRABARI
             GUWAHATI- 781003

            4:TAPAN BORDOLOI
            THE EXECUTIVE ENGINEER
             PHE STORES AND WORKSHOP DIVISION
             BETKUCHI
             GUWAHATI- 78103

Advocate for the Petitioner   : MR S KHOUND

Advocate for the Respondent : MR. P N GOSWAMI (R2, R3)
                                                                                    Page No.# 2/2


                                    BEFORE
                  MR. DHRUPAD KASHYAP DAS, REGISTRAR (JUDICIAL)

                                              ORDER

Date : 05-02-2019 Ld counsel Mr. D Khan has appeared on behalf of the petitioner.

Seen the office note dated 02-02-2019.

As per the office note as well as from the records of the case, it appears that Vakalatnama has been submitted on behalf of Respondent No's 2 and 3. The A/D card of Respondent No. 4 has also been returned after service. However, neither A/D card nor unserved notice has been returned for Respondent No. 1. The postal journal in respect of service of notice in respect of Respondent No. 1 is placed on record.

From the office note, it is seen that steps were taken on 10-12-2018 by registered post with A/D. Upon tracking of postal consignments from www.indiapost.gov.in, it is seen that the said item (notice) bearing Consignment No. RS499818448IN is shown to have been delivered on 14-12-2018.

The Consignment delivery report is attached herewith.

Therefore, service is complete for Respondent no. 1.

List the matter before the Hon'ble Court.

REGISTRAR (JUDICIAL) Comparing Assistant