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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(21) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(21)"Plain Spirit" means spirit to which no flavour has been communicated and to which no flavouring or colouring material or ingredient has been added;