Section 1(3)(xlv) in The Employees' Provident Funds Scheme, 1952
(xlv)[ as respects non-ferrous metals and alloys in the form of ingots industry specified in the notification of the Government of India in the Department of Social Security, No. G.S.R. 1795, dated the 9th December, 1964, come into force on the 31st day of January, 1965;] [Inserted by G.S.R. 106, dated 2.1.1965.]