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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2)(ii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(ii)to approve proposal for constructing infrastructure facilities in the market area such as grading, pack houses, storages, processing, other post harvest management facilities etc;