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State of Haryana - Section

Section 62 in Faridabad Complex Administration Building Rules, 1989

62. Manholes. Sections 43(2), 57(2)(m).

- A manhole shall be provided at every point at which the draining changes either its direction or gradient and otherwise at intervals not exceeding 30 metres. A manhole shall be of such a size as to allow access to the drain for rodding and shall be provided with proper cover in flush with ground surface. The cover shall be as per Indian Standard Institution specifications and properly fitted.