Section 2(b) in Registration (Andhra Pradesh Amendment) Act, 1999
(b)in sub-section (2),-(i)in Clause (v) for the words "any document not in itself creating", the words "any document except an agreement of sale as mentioned in Clause (g) of sub-section (1) not in itself creating", shall be substituted;(ii)in Clause (vi), for the words "any decree or order of a Court". the words "any decree or order of a Court, not being a decree or order or award falling under Clause (f) or sub-section (1)", shall be substituted;(iii)the explanation shall be omitted.
