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[Cites 0, Cited by 0] [Section 441(2)] [Section 441] [Entire Act]

State of Tamilnadu - Subsection

Section 441(2)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)failing to comply with any direction lawfully given to him or any requisition lawfully made under or in pursuance of any of the said sections or rules,