Delhi High Court - Orders
Bayer Intellectual Property Gmbh vs The Controller Of Patents on 14 October, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 27/2021
BAYER INTELLECTUAL PROPERTY GMBH ..... Appellant
Through: Mr. Tanveer Malhotra, Advocate.
(M:9833397587)
versus
THE CONTROLLER OF PATENTS ..... Respondent
Through: Mr. Harish V. Shankar, CGSC, Mr.
Srish Kumar Mishra, Mr. Sagar
Mehlawat, Mr. Alexander Mathai
Paikaday, Advocates.
(M:9810788606)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 14.10.2022
1. This hearing has been done through hybrid mode.
2. Hon'ble Judge is on leave today.
3. List on 11th January, 2023.
BY ORDER (COURT MASTER) OCTOBER 14, 2022/dj Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:14.10.2022 14:46:48