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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xx) in Rajasthan Information Commission (Management) Regulations, 2007

(xx)The Registrar may with the approval of the Chief Information Commissioner delegate to an Addl. Registrar, Joint Registrar, Deputy Registrar or Assistant Registrar any function required to be performed under these Regulations.