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[Cites 0, Cited by 0] [Section 112(3)] [Section 112] [Entire Act]

State of Uttarakhand - Subsection

Section 112(3)(C) in Uttarakhand Panchayati Raj Act, 2016

(C)(1) A Zila Panchayat may at any time call for from any of its committees and likewise a committee may call for from any of its sub-committees, a report of or extract from the proceedings of such committee or sub-committee or as the case may be, any return.