Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Meghalaya - Subsection Section 13(4) in The Meghalaya Employees' State Insurance Courts Rules, 1980 (4)The Court may summarily reject an application if it is not in accordance with sub-rule (3).
