Section 3(5) in The M.P. Second Extension of Laws Act, 1961
(5)Without prejudice to the provisions of sub-section (3) wherever in the long title, preamble or short title of any of the Acts extended by sub-section (1) or sub-section (2), any of the expressions "Central Provinces and Berar" or "Madhya Bharat" occurs there shall be substituted therefor the expression "Madhya Pradesh".
