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[Cites 0, Cited by 0] [Section 133] [Entire Act]

NCT Delhi - Subsection

Section 133(2) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(2)The floors of sleeping wards and cells should be leeped daily except in cold and damn weather, when leeping once or twice a week will be sufficient.