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State of Tamilnadu - Section

Section 10 in The Tamil Nadu Aquaculture (Regulation) Rules, 1995

10. Issue of duplicate licence.

- Every application for a duplicate licence shall be in writing and made to the Director indicating the number and date of original licence, and accompanied with a Demand Draft for a sum of Rs. 50 (Rupees fifty only), drawn on a Nationalised Bank in favour of the Director.